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3 articles

TDS on Rent: What Indian Law Says and How Tenants & Landlords Can Get Relief

Court News

TDS on Rent: What Indian Law Says and How Tenants & Landlords Can Get Relief

12 Dec 2025Read article ↗

Bombay High Court: Senior Citizens Act Cannot Be Misused for Eviction Without Maintenance Claim

Court News

Bombay High Court: Senior Citizens Act Cannot Be Misused for Eviction Without Maintenance Claim

12 Dec 2025Read article ↗

Kerala High Court Clarifies Section 263: Tribunal Cannot Add New Grounds Beyond Commissioner’s Order

Court News

Kerala High Court Clarifies Section 263: Tribunal Cannot Add New Grounds Beyond Commissioner’s Order

9 Dec 2025Read article ↗