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Court Judgments 2025Clear topic ×

2 articles

Calcutta High Court: Written Statements Beyond 120 Days Not Allowed; Postal Service at Registered Office Valid Under CPC

Court News

Calcutta High Court: Written Statements Beyond 120 Days Not Allowed; Postal Service at Registered Office Valid Under CPC

28 Nov 2025Read article ↗

Supreme Court Flags Disturbing Trend: Criminal Law Misused When Consensual Relationships Break Down

Court News

Supreme Court Flags Disturbing Trend: Criminal Law Misused When Consensual Relationships Break Down

26 Nov 2025Read article ↗