THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

CostsClear topic ×

3 articles

200-Plus Petitions and Over 1,000 RTI Queries: Calcutta High Court Says It Is ‘High Time’ West Bengal Enacted a Vexatious Litigation Law

Court News

200-Plus Petitions and Over 1,000 RTI Queries: Calcutta High Court Says It Is ‘High Time’ West Bengal Enacted a Vexatious Litigation Law

30 Oct 2026Read article ↗

“Bordering on Contempt”: Karnataka High Court Dismisses Quashing Plea With Rs 15,000 Costs Over Counsel's Submissions

Court News

“Bordering on Contempt”: Karnataka High Court Dismisses Quashing Plea With Rs 15,000 Costs Over Counsel's Submissions

17 Oct 2026Read article ↗

Blaming Your Lawyer Falsely Comes at a Cost: Sikkim High Court Condones Insurer's Delay With Rs 50,000 Costs

Court News

Blaming Your Lawyer Falsely Comes at a Cost: Sikkim High Court Condones Insurer's Delay With Rs 50,000 Costs

17 Oct 2026Read article ↗