THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

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Corporate Tax ComplianceClear topic ×

2 articles

Supreme Court Upholds Odisha Entry Tax Act, Dismisses Tata Sponge Iron’s Challenge

Court News

Supreme Court Upholds Odisha Entry Tax Act, Dismisses Tata Sponge Iron’s Challenge

31 Jan 2026Read article ↗

Share Valuation Must Follow Rule 11UA: Courts Stress Compliance in Isolated Transactions

Court News

Share Valuation Must Follow Rule 11UA: Courts Stress Compliance in Isolated Transactions

16 Jan 2026Read article ↗