Court News
NCLT Rejects Shikhar Dhawan’s Insolvency Plea Against Legends League Cricket
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Corporate Insolvency LawClear topic ×
5 articles
Court News
Karnataka High Court Declares Sham Lease Void: Lease Executed Before Winding-Up Petition Cannot Protect Assets
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Court News
Bombay High Court Quashes CBI FIRs Against GTL Ltd and GTL Infra in ₹15,000 Crore Bank Fraud Case
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Court News
Supreme Court: Restructuring Arrangements Cannot Stall Insolvency Proceedings
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Court News
Supreme Court Allows Aakash Educational Services to Proceed with ₹240 Crore Rights Issue Amid Byju’s Disputes
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