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Court News

Bought a Society Flat at a Bank Auction, Then Lost the Membership: Delhi High Court Says Expulsion Needs Strict Section 86 Procedure and the Sale Certificate Must Be Given Credence

Court News

Promotion Restored After 13 Years: Supreme Court Upholds Registrar's Power to Delete a Service Rule

Court News

Uttarakhand HC: Writs Against Cooperative Societies for Public Duties

Supreme Court Protects Workers: Cooperative Society Appointments Upheld

Court News

Supreme Court Bars Multi-State Co-ops from Diversifying Investments Beyond Core Business

Court News

Supreme Court: Stamp Duty Relief for Cooperative Societies Cannot Be Conditioned on Extra Verification