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Contributory NegligenceClear topic ×

3 articles

Tribunal Cut Rs 22 Lakh as a Lump Sum for Contributory Negligence: Chhattisgarh High Court Converts It to 35.48%, Fixes Multiplier at 14 and Raises the Award

Court News

Tribunal Cut Rs 22 Lakh as a Lump Sum for Contributory Negligence: Chhattisgarh High Court Converts It to 35.48%, Fixes Multiplier at 14 and Raises the Award

2 Nov 2026Read article ↗

Thrown Off a Crowded Bus in 1998: Bombay HC Says Silence on Negligence in Police Statement Does Not Defeat Accident Claim, Awards Rs. 2.10 Lakh

Court News

Thrown Off a Crowded Bus in 1998: Bombay HC Says Silence on Negligence in Police Statement Does Not Defeat Accident Claim, Awards Rs. 2.10 Lakh

28 Oct 2026Read article ↗

Delhi MACT Awards ₹1.63 Crore Compensation to Engineer’s Family After Fatal Head-On Crash

Court News

Delhi MACT Awards ₹1.63 Crore Compensation to Engineer’s Family After Fatal Head-On Crash

4 Jan 2026Read article ↗