THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Contract EmployeesClear topic ×

2 articles

Contract Engineers Can’t Block Regular Recruitment: MP High Court Upholds 20% Quota and Age Relaxation, Says No Vested Right to Regularisation

Court News

Contract Engineers Can’t Block Regular Recruitment: MP High Court Upholds 20% Quota and Age Relaxation, Says No Vested Right to Regularisation

4 Nov 2026Read article ↗

Contract Consultant Gets 180 Days’ Maternity Benefit: Rajasthan HC Says Nature of Employment Alone Cannot Defeat the Right

Court News

Contract Consultant Gets 180 Days’ Maternity Benefit: Rajasthan HC Says Nature of Employment Alone Cannot Defeat the Right

28 Oct 2026Read article ↗