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3 articles

Sale Agreement or Loan Security? Supreme Court Denies Specific Performance After Buyer Hid a Same-Day MoU

Court News

Sale Agreement or Loan Security? Supreme Court Denies Specific Performance After Buyer Hid a Same-Day MoU

28 Oct 2026Read article ↗

Can the Government Cancel an Auction After Taking Your Money? Supreme Court on Chandigarh Nursing Home Site

Court News

Can the Government Cancel an Auction After Taking Your Money? Supreme Court on Chandigarh Nursing Home Site

21 Oct 2026Read article ↗

Money Arranged Years Later Does Not Prove Readiness: Supreme Court Rejects 1990 Sale Agreement Suit

Court News

Money Arranged Years Later Does Not Prove Readiness: Supreme Court Rejects 1990 Sale Agreement Suit

21 Oct 2026Read article ↗