THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

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Consumer ConfusionClear topic ×

2 articles

Supreme Court Sends Officer’s Choice vs Original Choice Trademark Battle to Mediation

Court News

Supreme Court Sends Officer’s Choice vs Original Choice Trademark Battle to Mediation

24 Nov 2025Read article ↗

Bombay High Court Protects Metro Brands Trademark: Interim Injunction Stops Use of ‘MetBrands’ in Footwear Market

Court News

Bombay High Court Protects Metro Brands Trademark: Interim Injunction Stops Use of ‘MetBrands’ in Footwear Market

16 Nov 2025Read article ↗