Court News
Supreme Court Uses Article 142 to End Marriage, Closes 20 Cases Between Couple
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Court News
Delhi High Court Invokes Parens Patriae: Wife Appointed Legal Guardian of Comatose Husband
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Court News
Supreme Court Alone Can Suspend Sentences in Heinous Crimes, Rules Madhya Pradesh High Court
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Court News
Calcutta High Court: Medical Grounds Can Justify Delay in GST Appeals Beyond Statutory Limit
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