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2 articles

No Salary Slip, Still Fair Income: Uttarakhand High Court Nearly Triples Compensation for Mason Killed in Bus Accident

Court News

No Salary Slip, Still Fair Income: Uttarakhand High Court Nearly Triples Compensation for Mason Killed in Bus Accident

30 Oct 2026Read article ↗

Adult Children Entitled to Parental Consortium: Supreme Court Awards Rs. 48,400 to Each Claimant in Security Guard’s Accident Death (Sameem Begum v. K. Venkat Swamy)

Court News

Adult Children Entitled to Parental Consortium: Supreme Court Awards Rs. 48,400 to Each Claimant in Security Guard’s Accident Death (Sameem Begum v. K. Venkat Swamy)

28 Oct 2026Read article ↗