Court News
₹1.09 Crore Added for a Pensioner’s Fixed Deposits, Appeal Thrown Out as Late: ITAT Hyderabad Tells CIT(A) to Condone Delay and Hear Him
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Condonation of DelayClear topic ×
9 articles
Court News
MD on Election Duty, Court on Vacation: Supreme Court Condones 130-Day Delay, Says the Cause, Not the Length, Is What Counts
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Court News
₹21 Crore Ex Parte Decree: Supreme Court Lets Defendant Seek Setting Aside on Deposit, Says ₹75 Lakh Must Stay With the Court, Not Go to the Plaintiff
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Court News
Pay 50% First, Then We Will Hear Your Late Appeal? Kerala High Court Says Delay Condonation Cannot Be Tied to Depositing the Award
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Court News
Supreme Court Rules Condonation of Delay Is Not a Right, Entirely Court’s Discretion
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Court News
Supreme Court Says State’s Interest Cannot Suffer Due to Officers’ Lapses, Condones Delay in Public Land Case
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Court News
Supreme Court Slams MP High Court for Condoning 1612-Day Delay in First Appeal
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Court News
High Court Says Illness of Consultant Can Justify Delay in GST Appeal Filing
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Court News
ITAT Condones 498-Day Delay After CA Mistakes Sale Agreement for Sale Deed, Remands Capital Gains Case
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