Court News
Building Permission Refused Is No Escape From a Compromise Decree: Gauhati High Court Says Decree Still Executable When Fresh Permission Route Was Never Tried
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Compromise decreeClear topic ×
5 articles
Court News
Supreme Court Ruling: No Implied Authority in Compromise Decrees
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Court News
Supreme Court Reinforces Sanctity of Compromise Decrees
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Court News
Supreme Court Bars Executing Courts from Modifying Compromise Decrees
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Court News
Executing Court Cannot Rewrite Decree, Rules Supreme Court
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