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2 articles

Supreme Court Uses Article 142 to End Marriage, Closes 20 Cases Between Couple

Court News

Supreme Court Uses Article 142 to End Marriage, Closes 20 Cases Between Couple

9 Feb 2026Read article ↗

Supreme Court Uses Special Powers to End 35-Year-Old Pune Land Dispute

Court News

Supreme Court Uses Special Powers to End 35-Year-Old Pune Land Dispute

18 Jan 2026Read article ↗