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3 articles

Punjab & Haryana High Court Awards ₹5 Lakh Compensation to Worker Denied Absorption for 30 Years Despite Supreme Court Order

Court News

Punjab & Haryana High Court Awards ₹5 Lakh Compensation to Worker Denied Absorption for 30 Years Despite Supreme Court Order

9 Dec 2025Read article ↗

Court Rules: Insurers Cannot Decide Treatment, Star Health Ordered to Pay ₹50,000 Compensation

Court News

Court Rules: Insurers Cannot Decide Treatment, Star Health Ordered to Pay ₹50,000 Compensation

8 Dec 2025Read article ↗

MahaRERA Rules: Conditional Occupation Certificate Not Enough, Builders Must Compensate Homebuyers

Court News

MahaRERA Rules: Conditional Occupation Certificate Not Enough, Builders Must Compensate Homebuyers

7 Dec 2025Read article ↗