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3 articles

Karnataka High Court Declares Sham Lease Void: Lease Executed Before Winding-Up Petition Cannot Protect Assets

Court News

Karnataka High Court Declares Sham Lease Void: Lease Executed Before Winding-Up Petition Cannot Protect Assets

5 Mar 2026Read article ↗

MCA Warns: Non-Disclosure of CIN in Annual Reports Will Attract Maximum Penalty

Court News

MCA Warns: Non-Disclosure of CIN in Annual Reports Will Attract Maximum Penalty

16 Jan 2026Read article ↗

MCA Cracks Down on Registered Office Defaults: Rules, Penalties, and What Companies Must Do

Court News

MCA Cracks Down on Registered Office Defaults: Rules, Penalties, and What Companies Must Do

4 Jan 2026Read article ↗