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Commercial Courts Act 2015Clear topic ×

3 articles

Delhi High Court Cracks Down on FMCG Counterfeiting: Permanent Injunction for HUL & P&G

Court News

Delhi High Court Cracks Down on FMCG Counterfeiting: Permanent Injunction for HUL & P&G

6 Mar 2026Read article ↗

Delhi High Court Protects Britannia’s ‘Good Day’ Trademark, Restrains Desi Bites from Using Similar Branding

Court News

Delhi High Court Protects Britannia’s ‘Good Day’ Trademark, Restrains Desi Bites from Using Similar Branding

3 Mar 2026Read article ↗

Supreme Court Clarifies Section 12A: Pre-Institution Mediation Mandatory, But Rejection of Suits Applies Prospectively

Court News

Supreme Court Clarifies Section 12A: Pre-Institution Mediation Mandatory, But Rejection of Suits Applies Prospectively

15 Jan 2026Read article ↗