Court News
A One-Off Loan to Buy Land Is Not a ‘Commercial Dispute’: Himachal HC Refuses to Reject ₹6.36 Crore Mortgage Suit
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7 articles
Court News
Karim’s v. Gulshan-e-Karim: Delhi HC Throws Out 25 Late Documents, Says Your Own Business Records Were Always in Your Custody
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Court News
Booked a Wedding Venue, Then COVID Struck: Delhi HC Says a Father’s Refund Suit Is Not a ‘Commercial Dispute’, Transfers It to a Civil Court at the Final Stage
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Court News
Can a Civil Judge Hear Your Trademark Suit? Supreme Court Sends the Question to a Larger Bench
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Court News
Supreme Court Upholds Strict Timelines in Commercial Litigation
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Court News
Supreme Court Mandates Pre-Litigation Mediation: Patil Automation vs Rakheja Engineers Case Redefines Commercial Disputes in India
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Court News
Calcutta High Court: Written Statements Beyond 120 Days Not Allowed; Postal Service at Registered Office Valid Under CPC
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