THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Civil LiabilityClear topic ×

2 articles

Cheque Bounce Liability Dies with Drawer: Calcutta HC Clears Heir

Court News

Cheque Bounce Liability Dies with Drawer: Calcutta HC Clears Heir

13 May 2026Read article ↗

Madras HC: Defamation Stigma Survives Death; Legal Heirs Can Continue Appeal

Court News

Madras HC: Defamation Stigma Survives Death; Legal Heirs Can Continue Appeal

10 Apr 2026Read article ↗