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Civil Aviation RequirementsClear topic ×

2 articles

DGCA Introduces 48-Hour Free Cancellation Rule, Tightens Airline Refund Deadlines

Court News

DGCA Introduces 48-Hour Free Cancellation Rule, Tightens Airline Refund Deadlines

1 Mar 2026Read article ↗

Centre Clarifies: Playing Loud Music on Flights Without Earphones Can Invite Action Under Aviation Rules

Court News

Centre Clarifies: Playing Loud Music on Flights Without Earphones Can Invite Action Under Aviation Rules

14 Feb 2026Read article ↗