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Child Rights LawClear topic ×

2 articles

Karnataka High Court Quashes FIR Against Juvenile for Petty Offence Under JJ Act

Court News

Karnataka High Court Quashes FIR Against Juvenile for Petty Offence Under JJ Act

6 Feb 2026Read article ↗

Allahabad High Court: Judges Must Verify Juvenility Claims, Cannot Simply Refer to JJ Board

Court News

Allahabad High Court: Judges Must Verify Juvenility Claims, Cannot Simply Refer to JJ Board

30 Jan 2026Read article ↗