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Child DeathClear topic ×

2 articles

Insurer Appealed to Escape Liability, Ended Up Paying More: Uttarakhand High Court Raises Award for 9-Year-Old’s Death From ₹2.86 Lakh to ₹6.62 Lakh

Court News

Insurer Appealed to Escape Liability, Ended Up Paying More: Uttarakhand High Court Raises Award for 9-Year-Old’s Death From ₹2.86 Lakh to ₹6.62 Lakh

4 Nov 2026Read article ↗

Seven-Year-Old Killed by Hit-and-Run Car: Punjab and Haryana High Court Says Child’s Notional Income Is the Skilled Minimum Wage, Not DC Rates, Cuts Award to ₹20.45 Lakh

Court News

Seven-Year-Old Killed by Hit-and-Run Car: Punjab and Haryana High Court Says Child’s Notional Income Is the Skilled Minimum Wage, Not DC Rates, Cuts Award to ₹20.45 Lakh

3 Nov 2026Read article ↗