Court News
Externment Appeal Filed Late? Supreme Court Says Delay Can Be Condoned Under Section 5 Limitation Act — 30-Day Limit Is Not Absolute
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5 articles
Court News
‘C’ Grades for Four Years: Supreme Court Upholds Compulsory Retirement of Two Chhattisgarh Clerks, Rejects ‘Others Were Spared’ Plea
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Landmark Judgements
A Grave for His Father: The Split Verdict on a Christian Burial, Resolved Through Article 142
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Court News
No Transport Documents Does Not Mean Cattle Were Headed for Slaughter, Rules Supreme Court
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Court News
Supreme Court Orders Chhattisgarh to Pay ₹2 Lakh for Illegal Land Grab
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