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Charitable TrustClear topic ×

4 articles

Can You Will Away a Seat on a Charitable Trust? Punjab and Haryana High Court Says Trusteeship Is Not Property to Be Bequeathed

Court News

Can You Will Away a Seat on a Charitable Trust? Punjab and Haryana High Court Says Trusteeship Is Not Property to Be Bequeathed

11 Nov 2026Read article ↗

Supreme Court Orders SIT Probe into Illegal Sale of Maharishi Mahesh Yogi Society Land

Court News

Supreme Court Orders SIT Probe into Illegal Sale of Maharishi Mahesh Yogi Society Land

15 May 2026Read article ↗

Multiple Types of Trusts Under Indian Law

Court News

Multiple Types of Trusts Under Indian Law

30 Apr 2026Read article ↗

ITAT Grants Relief to Charitable Trust: Section 12A and 80G Rejection Set Aside

Court News

ITAT Grants Relief to Charitable Trust: Section 12A and 80G Rejection Set Aside

10 Feb 2026Read article ↗