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2 articles

CESTAT Rules OP Jindal Institute’s Revenue Sharing with Labs Not Taxable

Court News

CESTAT Rules OP Jindal Institute’s Revenue Sharing with Labs Not Taxable

18 Feb 2026Read article ↗

ITAT Rules Capital Gains Must Reflect Real Sale Value, Quashes Section 263 Revision Orders

Court News

ITAT Rules Capital Gains Must Reflect Real Sale Value, Quashes Section 263 Revision Orders

20 Nov 2025Read article ↗