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2 articles

Kerala Actress Assault Case: Actor Dileep Acquitted After 8-Year Trial, Prime Accused Convicted

Court News

Kerala Actress Assault Case: Actor Dileep Acquitted After 8-Year Trial, Prime Accused Convicted

9 Dec 2025Read article ↗

Celina Jaitly Accuses Husband Peter Haag of Domestic Violence, Seeks ₹50 Crore Compensation in Mumbai Court

Court News

Celina Jaitly Accuses Husband Peter Haag of Domestic Violence, Seeks ₹50 Crore Compensation in Mumbai Court

26 Nov 2025Read article ↗