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Cash TransactionsClear topic ×

3 articles

ITAT Chandigarh Rules Section 269SS Not Applicable to One-Time Cash Sale Payments

Court News

ITAT Chandigarh Rules Section 269SS Not Applicable to One-Time Cash Sale Payments

13 Jan 2026Read article ↗

ITAT: Cash Transactions of Co-operative Societies with Members Not Penal If Reasonable Cause Exists

Court News

ITAT: Cash Transactions of Co-operative Societies with Members Not Penal If Reasonable Cause Exists

6 Jan 2026Read article ↗

Cash Transactions Between Husband and Wife May Trigger Income Tax Notice: What You Must Know

Court News

Cash Transactions Between Husband and Wife May Trigger Income Tax Notice: What You Must Know

17 Dec 2025Read article ↗