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2 articles

Madhya Pradesh High Court Slams Trial Court for Ignoring Deadline in Civil Case

Court News

Madhya Pradesh High Court Slams Trial Court for Ignoring Deadline in Civil Case

18 Jan 2026Read article ↗

Supreme Court Calls for Public Disclosure of High Court Judges’ Timely Judgment Records

Court News

Supreme Court Calls for Public Disclosure of High Court Judges’ Timely Judgment Records

14 Nov 2025Read article ↗