Court News
ITAT Slams Sexist Assumptions in Tax Order, Upholds Women’s Expertise in Business Commission Case
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4 articles
Court News
Kerala High Court: Income Tax Appeals Cannot Be Dismissed Just for Non-Appearance of Assessee
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Court News
ITAT Condones 498-Day Delay After CA Mistakes Sale Agreement for Sale Deed, Remands Capital Gains Case
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Court News
Aishwarya Rai Bachchan Wins ₹4 Crore Tax Case at ITAT Mumbai
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