Court News
No Quarters, Then Short-Paid on HRA: Delhi High Court Says CISF Man Must Get Full House Rent Allowance, Calls 5% Cut ‘Untenable in Law’
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5 articles
Court News
Drunk on Duty, Then Pleaded Depression: Delhi High Court Upholds CISF Constable’s Removal, Says Disability Protection Needs Proof, Not Assertion
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Court News
CISF Constable Dismissed Without Enquiry in 2009: Manipur HC Quashes Dismissal, Orders Reinstatement With All Benefits
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Court News
Promotion Does Not Wipe the Slate for Retention: Supreme Court Upholds CISF Inspector's Compulsory Retirement
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Court News
Supreme Court Upholds Dismissal of CISF Constable for Second Marriage
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