THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

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CESTAT RulingClear topic ×

3 articles

CESTAT Quashes Service Tax Demand on Cab Services to Wipro SEZ

Court News

CESTAT Quashes Service Tax Demand on Cab Services to Wipro SEZ

7 Mar 2026Read article ↗

Supreme Court to Hear Xiaomi’s Challenge Against $72 Million Customs Duty Demand on Royalty Payments

Court News

Supreme Court to Hear Xiaomi’s Challenge Against $72 Million Customs Duty Demand on Royalty Payments

28 Feb 2026Read article ↗

Delhi High Court Rules Educational Consultancy to Foreign Universities Is Export Service, Not Intermediary

Court News

Delhi High Court Rules Educational Consultancy to Foreign Universities Is Export Service, Not Intermediary

11 Dec 2025Read article ↗