Court News
Share Valuation Must Follow Rule 11UA: Courts Stress Compliance in Isolated Transactions
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Court News
VDIS Declaration Does Not Bar Income Tax Scrutiny, Rules Madhya Pradesh High Court
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Court News
Gold Rules in India: How Much Jewellery Families Can Keep Without Proof and What Penalties Apply
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Court News
Income Tax Refund Rules Explained: Interest on Delays and How to Track Your Refund
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Court News
Delhi High Court: 20% Pre-Deposit Not Mandatory for Stay of Tax Demand, AO Must Use Discretion
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