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2 articles

ICAI Opens Doors: CA Firms Allowed to Advertise, Internships Under PMIS Begin

Court News

ICAI Opens Doors: CA Firms Allowed to Advertise, Internships Under PMIS Begin

6 Jun 2026Read article ↗

ICAI Makes E-Diary Mandatory for CA Students From 2026: A Step Towards Digital Accounting Future

Court News

ICAI Makes E-Diary Mandatory for CA Students From 2026: A Step Towards Digital Accounting Future

19 Jan 2026Read article ↗