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4 articles

India Waives Capital Gains Tax on Government Bonds for Foreign Investors: Ordinance Ushers in Debt Market Reforms

Court News

India Waives Capital Gains Tax on Government Bonds for Foreign Investors: Ordinance Ushers in Debt Market Reforms

7 Jun 2026Read article ↗

Vodafone Idea Charts ₹1 Lakh Crore Cashflow Plan Amid Debt Pressures

Court News

Vodafone Idea Charts ₹1 Lakh Crore Cashflow Plan Amid Debt Pressures

19 May 2026Read article ↗

AGR Relief Resets Vodafone Idea’s Survival Equation

Court News

AGR Relief Resets Vodafone Idea’s Survival Equation

2 May 2026Read article ↗

Karnataka High Court: Missing Vehicle Number in GST E-Way Bill Is a Curable Defect

Court News

Karnataka High Court: Missing Vehicle Number in GST E-Way Bill Is a Curable Defect

16 Dec 2025Read article ↗