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Business Income TaxClear topic ×

3 articles

AIF Capital Gains Shielded from Business Taxation: ITAT Ruling Brings Clarity

Court News

AIF Capital Gains Shielded from Business Taxation: ITAT Ruling Brings Clarity

15 May 2026Read article ↗

Tax Strategy Under Scrutiny: Capital Gains vs. Business Income

Court News

Tax Strategy Under Scrutiny: Capital Gains vs. Business Income

28 Apr 2026Read article ↗

Supreme Court: Share Substitution in Amalgamation Taxable as Business Income Under Section 28

Court News

Supreme Court: Share Substitution in Amalgamation Taxable as Business Income Under Section 28

17 Jan 2026Read article ↗