Court News
Decoding Equity Taxation: Navigating Stock Market Gains in India
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8 articles
Court News
Fruit Dealer Wins Landmark Tax Case in ITAT Bangalore
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Court News
ITAT Rules Leasing of Educational Infrastructure Taxable as Business Income, Not House Property
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Court News
Supreme Court Ruling Casts Tax Shadow on Merger Share-Swap Deals
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Court News
ITAT Rules Rental Income from Trailers and Exhibition Space is Business Income, Not House Property
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Court News
ITAT Rules Stock-in-Trade Investments Must Be Excluded in Section 14A Disallowance
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Court News
ITAT Rules: High Jewellery Tag Prices Are Sales Strategy, Not Tax Evasion
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Court News
Delhi ITAT Rules: Partners’ Business Expenses Are Tax-Deductible, Relief Granted to Former ICAI President Atul Gupta
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