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Builder ScamClear topic ×

2 articles

ED Seizes ₹585 Crore Land in Builder Fraud: Thousands of Homebuyers Cheated in Haryana, UP

Court News

ED Seizes ₹585 Crore Land in Builder Fraud: Thousands of Homebuyers Cheated in Haryana, UP

16 Jan 2026Read article ↗

ED Attaches ₹108 Crore Gurugram Property of Vatika in Builder-Investor Fraud Case

Court News

ED Attaches ₹108 Crore Gurugram Property of Vatika in Builder-Investor Fraud Case

25 Nov 2025Read article ↗