Court News
₹500 Bribe for Releasing a PF Claim: Delhi HC Upholds EPFO Clerk’s Conviction After 20 Years, Orders Surrender
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BriberyClear topic ×
4 articles
Court News
A ₹20 Note and a 30-Year-Old Trap Case: Supreme Court Acquits Gujarat Talati and Peon Because the Bribe Demand Was Never Proved
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Court News
Cleared After Death: Supreme Court Acquits Punjab Patwari in 2002 Bribe Case Because ‘No One Saw’ the Demand
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Court News
Tainted Money Recovered, but No Proof of Demand: Supreme Court Acquits Clerk in Bribery Case
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