Court News
Dharma Productions Moves Bombay HC Over Wrongful Termination of Punjabi Film Pact
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9 articles
Court News
Salman Khan vs Abhinav Kashyap: ₹9 Crore Defamation Suit Rekindles Dabangg Feud
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Court News
Celebrity Divorce Settlements in India: Courts Balance Lifestyle, Income and Fairness in Compensation
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Court News
Delhi High Court Orders Removal of Obscene Deepfakes Targeting Ajay Devgn, Protects Actor’s Personality Rights
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Court News
Celina Jaitly Accuses Husband Peter Haag of Domestic Violence, Seeks ₹50 Crore Compensation in Mumbai Court
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Court News
Delhi High Court Battle Over Sunjay Kapur’s ₹30,000 Crore Will: Priya Kapur Defends Tradition, Karisma Kapoor’s Children Seek Share
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Court News
Sunjay Kapur’s ₹30,000 Crore Will Sparks Legal Battle in Delhi High Court
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Court News
Delhi High Court Urges Calm in Karisma Kapoor Family Estate Battle: Daughter Says Fees Unpaid Amid ₹30,000 Crore Dispute
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Court News
Aishwarya Rai Bachchan Wins ₹4 Crore Tax Case at ITAT Mumbai
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