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2 articles

Is Lending Cash to Relatives Illegal? Understanding Section 269SS of the Income Tax Act

Court News

Is Lending Cash to Relatives Illegal? Understanding Section 269SS of the Income Tax Act

15 Feb 2026Read article ↗

Cash Transactions Between Husband and Wife May Trigger Income Tax Notice: What You Must Know

Court News

Cash Transactions Between Husband and Wife May Trigger Income Tax Notice: What You Must Know

17 Dec 2025Read article ↗