Court News
Cash Seized During Elections: Supreme Court Issues Directions — 24-Hour Reasoned Report, One-Year Probe, and No Withdrawal of Cases Without High Court Nod
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Black MoneyClear topic ×
6 articles
Landmark Judgements
Votes Cannot Be Bought, Cases Cannot Be Gifted: Directions on Electoral Inducements — and an End to Regime-Change Withdrawals
Read article ↗
Court News
Benami Property Battles: India's War on Hidden Ownership
Read article ↗
Court News
Benami Property Law 2024: How Crackdowns Affect Owners
Read article ↗
Court News
CBDT Exposes Fake ‘Farmers’: ₹2,038 Crore Tax Evasion via Agricultural Income Claims
Read article ↗
Court News
Paying Tax on Income Does Not Protect Benami Property Deals from Legal Action
Read article ↗