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3 articles

State Put a Tube-Well Boring on Private Land on ‘Oral Consent’: Patna HC Calls It Trespass, Orders Removal and Compensation

Court News

State Put a Tube-Well Boring on Private Land on ‘Oral Consent’: Patna HC Calls It Trespass, Orders Removal and Compensation

2 Nov 2026Read article ↗

Privilege Is Not a Blank Cheque: Supreme Court Reviews — and Reverses — an MLC's Expulsion as Disproportionate

Landmark Judgements

Privilege Is Not a Blank Cheque: Supreme Court Reviews — and Reverses — an MLC's Expulsion as Disproportionate

18 Oct 2026Read article ↗

Defunct State Corporations, Unpaid Employees: Supreme Court Fixes Interest, Rs 1 Lakh Relief for Daily-Wagers

Court News

Defunct State Corporations, Unpaid Employees: Supreme Court Fixes Interest, Rs 1 Lakh Relief for Daily-Wagers

7 Oct 2026Read article ↗