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Bank Fraud CaseClear topic ×

3 articles

Supreme Court Bars Anil Ambani from Leaving India, Orders SIT Probe into ₹40,000 Crore Bank Fraud

Court News

Supreme Court Bars Anil Ambani from Leaving India, Orders SIT Probe into ₹40,000 Crore Bank Fraud

6 Feb 2026Read article ↗

Supreme Court grants bail to DHFL promoters in ₹57,000 crore bank fraud case

Court News

Supreme Court grants bail to DHFL promoters in ₹57,000 crore bank fraud case

18 Dec 2025Read article ↗

Karnataka High Court: Unregistered Sale Agreement Does Not Create Ownership

Court News

Karnataka High Court: Unregistered Sale Agreement Does Not Create Ownership

23 Nov 2025Read article ↗