Court News
India’s Loan Fraud Crisis: ED Cracks Down with Global Property Seizures
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5 articles
Court News
ED Attaches ₹200 Crore Assets in Kolkata Bank Fraud Case: Understanding Laws on Attachment
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Court News
India Targets 15 Fugitive Economic Offenders Owing ₹58,000 Crore, Steps Up Global Prosecution Efforts
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Court News
Supreme Court Clears Sterling Biotech Promoters in ₹5,100 Crore Settlement, Raises Questions for Mallya and Nirav Modi
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Court News
Supreme Court Clears $570M Settlement in Sandesara Brothers’ $1.6B Bank Fraud Case
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