THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Bail Jurisprudence IndiaClear topic ×

2 articles

Punjab & Haryana High Court Slams Lawyer for Filing Two Bail Pleas in Same FIR

Court News

Punjab & Haryana High Court Slams Lawyer for Filing Two Bail Pleas in Same FIR

20 Feb 2026Read article ↗

Allahabad High Court Grants Bail to Chinese National in CGST Case, Says Economic Offences Don’t Automatically Justify Prolonged Custody

Court News

Allahabad High Court Grants Bail to Chinese National in CGST Case, Says Economic Offences Don’t Automatically Justify Prolonged Custody

19 Feb 2026Read article ↗