Court News
Dismissal Quashed After Employee’s Death: Supreme Court Says Family Gets Back Wages Only Till the Date He Would Have Retired
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4 articles
Court News
Chelmsford Club Must Reinstate Union Leader Barman: Delhi HC Upholds Labour Court Award, Club Held an ‘Industry’
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Court News
Dismissed on Conviction, Acquitted on Appeal: Himachal High Court Orders Reinstatement of Head Constable With 50% Back Wages
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Court News
Dismissed After Acquittal? Rajasthan High Court Awards Back Wages to Constable for the Gap
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