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3 articles

Supreme Court Rejects Plea Against Film Yadav Ji Ki Love Story, Says Title Does Not Defame Community

Court News

Supreme Court Rejects Plea Against Film Yadav Ji Ki Love Story, Says Title Does Not Defame Community

2 Mar 2026Read article ↗

Supreme Court Allows Amicable Settlement in Rape Case on False Promise of Marriage, Sparks Legal Debate

Court News

Supreme Court Allows Amicable Settlement in Rape Case on False Promise of Marriage, Sparks Legal Debate

6 Nov 2025Read article ↗

Supreme Court Flags Misuse of POCSO Act in Matrimonial and Elopement Cases, Plans Awareness Drive

Court News

Supreme Court Flags Misuse of POCSO Act in Matrimonial and Elopement Cases, Plans Awareness Drive

6 Nov 2025Read article ↗