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2 articles

ITAT Quashes Penalty on Axis Bank: Bona Fide Lease Rental Claim Under AS-19 Not Grounds for Tax Levy

Court News

ITAT Quashes Penalty on Axis Bank: Bona Fide Lease Rental Claim Under AS-19 Not Grounds for Tax Levy

26 Jan 2026Read article ↗

Rajasthan High Court Raps Axis Bank for Encashing FD Without Court Permission, Orders Refund

Court News

Rajasthan High Court Raps Axis Bank for Encashing FD Without Court Permission, Orders Refund

12 Dec 2025Read article ↗