THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

AuctionClear topic ×

2 articles

‘Sanctity Is the Reward of Legality’: Supreme Court Sets Aside Rs 20 Crore SARFAESI Sale of Ooty Resort

Court News

‘Sanctity Is the Reward of Legality’: Supreme Court Sets Aside Rs 20 Crore SARFAESI Sale of Ooty Resort

19 Oct 2026Read article ↗

Rs 35,000 Short on EMD: Supreme Court Saves a SARFAESI Auction Sale and Orders Bank to Pay Interest on the Surplus

Court News

Rs 35,000 Short on EMD: Supreme Court Saves a SARFAESI Auction Sale and Orders Bank to Pay Interest on the Surplus

19 Oct 2026Read article ↗